LexT.R.RAMACHANDRAN NAIR, . B.KEMAL PASHA
307 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 307 |
Disposal nature
| DISPOSED OF | 185 |
| DISMISSED | 77 |
| ALLOWED | 15 |
| DISMISSED AS WITHDRAWN | 12 |
| CLOSED | 8 |
| DISMISSED AS INFRUCTUOUS | 3 |
| REMANDED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- T.K.RAJEEV v. COMMISSIONER, GURUVAYOOR DEVASWOM BOARD — Kerala High Court (2015-07-23)
- MALABAR DEVASWOM BOARD v. M.P.RAVISHANKAR — Kerala High Court (2015-07-23)
- M/S. BREEZE HOTEL v. CHIDAMBARAM CHETTIYAR TRUST — Kerala High Court (2014-12-11)
- WELFARE STATIONERY AND ANOTHER v. SOUTH INDIAN BANK LTD. AND OTHERS — Kerala High Court (2014-04-08)
- N.SURENDRAN v. K.R.SANAL KUMAR — Kerala High Court (2014-02-20)
- P.V.RAMAN v. PRESIDENT, MALABAR DEVASWOM BOARD — Kerala High Court (2014-02-12)
- R.THULASEEDHARAN UNNITHAN v. K.GEORGEKUTTY — Kerala High Court (2014-02-05)
- MOHAMMED FAIZAL K.A v. D.SALI — Kerala High Court (2014-01-31)
- N.C.THOMAS v. BIJI.A.KURUVILA — Kerala High Court (2014-01-30)
- BHASKARAN v. AMMINI — Kerala High Court (2014-01-24)