T. P. SHARMA, RANGNATH CHANDRAKAR
739 recorded High Court judgment(s) · 2009–2014
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 739 |
Disposal nature
| DISMISSED | 399 |
| PARTLY ALLOWED | 170 |
| ALLOWED | 112 |
| DISPOSED OFF | 38 |
| WITHDRAWN | 15 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 1 |
| REJECTED | 1 |
Recent judgments
- RAJENDRA SHRIVAS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-14)
- SANJAY SHRIVAS and ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-14)
- YOGESH KUMAR SAHU v. KU. YAMINI AND ANOTHER — Chhattisgarh High Court (2014-05-14)
- SAHDEV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-14)
- Munnalal Mahilang v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-05-13)
- KHEDURAM DHRUW and ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-13)
- VISHNU YADAV and ORS. v. STATE OF CHHATTISGARHF — Chhattisgarh High Court (2014-05-13)
- MAINURAM RAUT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-12)
- SHYAM LAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-12)
- Dhanurjay Nayak and Ors v. Commissioner and Ors — Chhattisgarh High Court (2014-05-12)
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