LexT. P. SHARMA, RAJESHWAR LAL JHANWAR
790 recorded High Court judgment(s) · 2005–2011
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 790 |
Disposal nature
| DISMISSED | 451 |
| PARTLY ALLOWED | 193 |
| ALLOWED | 128 |
| DISPOSED OFF | 14 |
| D.F.D.(DISSMISSED ON DEFAULT) | 2 |
| WITHDRAWN | 2 |
Recent judgments
- SONU v. STATE OF CHHATTSIGARH — Chhattisgarh High Court (2011-07-05)
- TEJU RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-07-04)
- KARTIK RAM and ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-07-01)
- RAKESH KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-07-01)
- HONDO RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-07-01)
- SON SAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-07-01)
- SAMARU KANWAR and ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-06-30)
- DILARAM and ANR. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-06-29)
- DERHA RAM @ TULA RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-06-29)
- MOHAN MURARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-06-28)