T. P. SHARMA, PRITINKER DIWAKER

34 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• Gurpreet Singh v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-01-16)
• Smt. Uma and Anr. v. Ram Kumar @ Kumar and Ors. — Chhattisgarh High Court (2015-01-16)
• M/s Indo Lahiri Bio Power melting Division Raipur v. Commissioner Of Customs And Central Excise, Raipur — Chhattisgarh High Court (2015-01-16)
• State Of Chhattisgarh And Ors. v. S.k.pasayat — Chhattisgarh High Court (2015-01-16)
• Arvind Shukla v. South East Central Railway And Ors. — Chhattisgarh High Court (2014-09-25)
• M/s Raigarh Ispat And Power Pvt.ltd. v. Commissioner Of Central Excise and Service Tax — Chhattisgarh High Court (2014-09-25)
• SANTOSH KUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-09-25)
• Jayant Kumar Tiwari v. Chhattisgarh State Ware Housing Corporation Through Its Chairman And Anr. — Chhattisgarh High Court (2014-09-25)
• M/s Seleno Steels Ltd. v. Commissioner Of Central Excise and Service Tax — Chhattisgarh High Court (2014-09-25)
• M/s B.s.sponge Pvt.ltd. v. Commissioner Of Central Excise and Service Tax — Chhattisgarh High Court (2014-09-25)