LexT. P. SHARMA, NAWAL KISHORE AGARWAL
70 recorded High Court judgment(s) · 2010–2019
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 70 |
Disposal nature
| DISMISSED | 28 |
| PARTLY ALLOWED | 25 |
| ALLOWED | 13 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 2 |
| REJECTED | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- RAJESH SHARMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-02-25)
- RAJURAM BANJARE v. SANTOSH KUMAR PANDEY and OTHERS — Chhattisgarh High Court (2012-07-23)
- NAVEEN BHOI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2012-02-22)
- T. NARSAIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-11-11)
- LIKHAN RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-11-11)
- JOIDARAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-11-11)
- SHIV NANDAN YADO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-11-11)
- SAYNATH SAY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-03-09)
- SHYAMU v. STATE — Chhattisgarh High Court (2011-03-09)
- DAURAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-03-08)