T. P. SHARMA, INDER SINGH UBOWEJA

1,022 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• State Of Chhattisgarh v. Goverdhan Yadav — Chhattisgarh High Court (2015-06-18)
• Jodhiram Baghel v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-06-18)
• Mohd. Ashfaque Qadari v. Smt. Shahnaz Firdaus — Chhattisgarh High Court (2015-06-18)
• Amarnath Yadav v. State Of Chhattisgarh And Anr. — Chhattisgarh High Court (2015-06-17)
• M/s A.s.fun Private Limited And Anr. v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-06-16)
• Pankaj Dubey v. Manisha Dubey — Chhattisgarh High Court (2015-06-15)
• SAMARU @ SAMDU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2015-06-15)
• Ram Raj And Ors. v. Bhikham Prasad And Ors. — Chhattisgarh High Court (2015-06-15)
• Subodh Kumar Gupta v. Suryakant and Ors. — Chhattisgarh High Court (2015-06-15)
• Smt. Rubi Goyal and Anr v. Nil — Chhattisgarh High Court (2015-06-15)