T. P. SHARMA

9,437 recorded High Court judgment(s) · 2007–2026

Courts

Chhattisgarh High Court

9437

DISMISSED	5096
DISPOSED OFF	1447
ALLOWED	1185
WITHDRAWN	590
PARTLY ALLOWED	576
NON PROSECUTION	277
COMPROMISED/CONSENT TERMS	70
DISSMISS FOR DEFAULT/NON-PROSECUTION	53

CAPRI GLOBAL CAPITAL LIMITED, v. CHIEF JUDICIAL MAGISTRATE FIRST CLASS RAIPUR, — Chhattisgarh High Court (2026-04-05)
KAMALDEV v. KAILASH — Chhattisgarh High Court (2021-01-29)
STATE OF CHHATTISGARH v. Smt. Pila Bai — Chhattisgarh High Court (2019-09-27)
ASHWANI KUMAR LAHREY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-09-27)
KRISHNA KUMAR ANANT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-09-27)
D. K. PARIHAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-07-02)
Smt. Shyama Yadav v. State of Chhattisgarh — Chhattisgarh High Court (2019-06-26)
TAYAL TECH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-06-26)
VIMLA BAI v. CHIRONJI LALJI and 2 OTHERS — Chhattisgarh High Court (2019-06-19)
Prabhadevi Agrawal v. State Of Chhattisgarh — Chhattisgarh High Court (2018-11-13)