LexT. P. SHARMA, CHANDRA BHUSHAN BAJPAI
920 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 920 |
Disposal nature
| DISMISSED | 409 |
| PARTLY ALLOWED | 186 |
| ALLOWED | 165 |
| DISPOSED OFF | 56 |
| WITHDRAWN | 53 |
| NON PROSECUTION | 23 |
| INFRUCTUOUS | 11 |
| ABATED | 10 |
Recent judgments
- Hari Narayan Mishra v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-05-05)
- Tejram Dewangan v. Staet Of M.P. Bhopal And Anr. — Chhattisgarh High Court (2015-05-05)
- Prahallad Sahu v. Smt. Girja Bai Sahu — Chhattisgarh High Court (2015-05-05)
- MOHAN LAL SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2015-03-11)
- MILAP KUMAR DUBEY and ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2015-03-11)
- M/s Prabhat Shankar Agrawal v. The State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-02-20)
- M/s Prabhat Shankar Agrawal v. The State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-02-20)
- M/s Prabhat Shankar Agrawal v. The State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-02-20)
- Chamar Singh Sidar v. Sheikh Shakir — Chhattisgarh High Court (2015-02-20)
- The Chhattisgarh Infrastructure Development Corporation v. Indrajeet Kagdelwar — Chhattisgarh High Court (2015-02-20)