T. P. SHARMA

117 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE CO LTD v. PURNIMA CHANDRAKAR AND OTHERS — Chhattisgarh High Court (2010-07-14)
• SOUTH EASTERN COALFIELDS LIMITED v. STATE OF CG and OTHER'S — Chhattisgarh High Court (2010-05-05)
• PATRAS EKKA and ANOTHER v. SMT. REKHA DEVI SHAH and ORS. — Chhattisgarh High Court (2010-01-15)
• GUHARAM v. AMAR BAHADUR AND OTHERS — Chhattisgarh High Court (2009-10-30)
• HEERA BAI AND OTHERS v. JAGESHWAR SAHU AND ORS — Chhattisgarh High Court (2009-10-30)
• RAHI BAI NARAWAY AND OTHERS v. SANTOSH KUMAR @ PRAKASH AND OTHERS — Chhattisgarh High Court (2009-10-28)
• SUKH SAGAR AND ANOTHER v. RAJENDRA KUMAR @ RAHUL SAHU and ORS. — Chhattisgarh High Court (2009-10-27)
• SMT DURPAT AND OTHERS v. RAMESH KUMAR SAHU AND OTHERS — Chhattisgarh High Court (2009-10-27)
• RATNI BAI v. PRATAPDAS AND ORS — Chhattisgarh High Court (2009-10-26)
• GOPAL AND OTHERS v. JOGENDER SINGH AND OTHERS — Chhattisgarh High Court (2009-10-26)