T.P.S. MANN,. SATISH KUMAR MITTAL

294 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• SURJIT SINGH v. FC & ORS. — Punjab & Haryana High Court (2012-10-04)
• VIKRAMJIT SINGH v. STATE ELECTION COMMISSIONER PUNJAB AND ORS. — Punjab & Haryana High Court (2012-07-04)
• VED SINGH v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2012-07-04)
• UNION OF INDIA AND ORS. v. RAJINDER PRASAD — Punjab & Haryana High Court (2012-06-01)
• REKHA BHOLA v. RAMESH BHOLA — Punjab & Haryana High Court (2012-06-01)
• UNION OF INDIA AND OTHERS v. S.S. BAWA AND ANOTHER — Punjab & Haryana High Court (2012-05-31)
• AMARJIT KAUR AND ANR. v. PB. STATE ELECTION COMMISSION AND ORS. — Punjab & Haryana High Court (2012-05-31)
• KALA SINGH AND ORS. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2012-05-31)
• MUKAND LAL NATIONAL SENIOR SECONDARY SCHOOL, YAMUNANAGAR v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2012-05-31)
• MUKAND LAL NATIONAL SENIOR SECONDARY SCHOOL, YAMUNANAGAR v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2012-05-31)