T.P.S. MANN,. M.M. KUMAR

274 recorded High Court judgment(s) · 2001–2024

Courts

Disposal nature

Recent judgments

• KARAMJIT SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2024-12-20)
• HARIOM PARKASH & ANR. v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2014-02-04)
• DALIP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-04-25)
• YAMUNA GASES AND CHEMICALS LTD. v. COMMISSIONER OF INCOME TAX AND ANR. — Punjab & Haryana High Court (2012-03-30)
• UNION OF INDIA & ORS. v. SUKHJINDER SINGH — Punjab & Haryana High Court (2011-07-26)
• UNION OF INDIA ETC. v. RUPA SINGH ETC. — Punjab & Haryana High Court (2011-07-04)
• PAL SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2011-07-04)
• DHBVNL HISAR v. ELECTRICITY OMBUDSMAN HARYANA & ORS. — Punjab & Haryana High Court (2011-04-28)
• DHBVNL HISAR v. ELECTRICITY OMBUDSMAN HARYANA & ORS. — Punjab & Haryana High Court (2011-04-28)
• SARABJIT SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2011-04-26)