T.P.S. MANN,. HARMINDER SINGH MADAAN

68 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• BRIJ LAL & ANR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-10-29)
• STATE OF HARYANA v. JAI KUWAR AND OTHERS — Punjab & Haryana High Court (2018-10-29)
• STATE OF HARYANA v. NAJDEEK AND OTHERS — Punjab & Haryana High Court (2018-10-26)
• PRITHVI SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-26)
• GURMEET KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-10-12)
• DALJINDER SINGH v. STATE OF PUNJAB AND OTHER — Punjab & Haryana High Court (2018-10-10)
• MANJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-25)
• AMARJIT SINGH JOLLY v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-25)
• MOHINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-25)
• JASWINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-25)