T.P.S. MANN,. FATEH DEEP SINGH

44 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• ANMOL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-10-09)
• STATE OF HARYANA v. GURDEEP SINGH — Punjab & Haryana High Court (2018-10-06)
• STATE OF HARYANA v. SUMIT — Punjab & Haryana High Court (2018-10-04)
• LAKHBIR SINGH @ LAKHU v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-10-01)
• MANOJ KUMAR v. NAVEEN AND ORS — Punjab & Haryana High Court (2018-09-20)
• SUMAN v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-09-14)
• NARINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-09-12)
• UNION TERRITORY, CHANDIGARH v. SATNAM SINGH — Punjab & Haryana High Court (2018-08-31)
• FAJRUDDIN v. SAHI RAM AND ORS. — Punjab & Haryana High Court (2018-08-29)
• SURESH KUMAR v. SULAKHAN SINGH & ORS — Punjab & Haryana High Court (2018-08-28)