T.P.S. MANN,. DEEPAK SIBAL

29 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SAPINDER SINGH v. SURJIT SINGH AND ORS — Punjab & Haryana High Court (2018-05-11)
• MAMTA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-03)
• SARABJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-05-02)
• KULBIR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-04-30)
• SHAM CHAND v. SUSHIL @ BILU & ANR — Punjab & Haryana High Court (2018-04-23)
• JATHEDAR BABA RANJIT SINGH POOHLA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-04-16)
• SALEEM KHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-05)
• SHER MOHAMMAD v. RAHISH @ LOCHA AND ORS. — Punjab & Haryana High Court (2018-04-05)
• GEETA v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2018-03-27)
• KAKA SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-03-21)