T.P.S. MANN

3,012 recorded High Court judgment(s) · 1997–2023

Courts

Disposal nature

Recent judgments

• KAMLA DEVI AND ORS v. MOHAN LAL AND ORS — Punjab & Haryana High Court (2023-03-22)
• M/SS MADAHAR AGRO CENTRE ETC. v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-03-02)
• MOHAN JI SAXENA AND ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2023-02-27)
• SANJIV KUMAR v. RANJIT SINGH AND ORS. — Punjab & Haryana High Court (2022-08-01)
• JASKAUR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-05-07)
• INDRAWATI AND ORS v. AASH MOHAMMAD AND ORS — Punjab & Haryana High Court (2019-12-02)
• OM PARKASH v. WEALTH TAX OFFICER — Punjab & Haryana High Court (2018-12-19)
• RAJINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-12-19)
• OM PARKASH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-12-17)
• KULDEEP v. STATE OF HRY. — Punjab & Haryana High Court (2018-12-14)