T NK SINGH (FORMER JUDGE)

375 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• Shri. Balios Swer v. State Of Meghalaya And Ors — Meghalaya High Court (2016-01-27)
• M/s. Walchandnagar Industries Limited v. Ms Jud Cements Ltd — Meghalaya High Court (2016-01-15)
• Ms. Jemica Kivigho Zhimomi v. The Vice Chancellor N.e.h.u — Meghalaya High Court (2015-12-04)
• Ms Chaitanya Projects Consultancy Pvt. Ltd. v. State Of Meghalaya — Meghalaya High Court (2015-12-02)
• Shri Tokiwaio Blah v. Meghalaya Energy Corporation Ltd — Meghalaya High Court (2015-11-24)
• Satvijay Investment & Consultancy Services Pvt Ltd v. Shebawheels Pvt Ltd — Meghalaya High Court (2015-11-24)
• Kamei Angam Rengmei v. The Union Of India — Meghalaya High Court (2015-11-05)
• S K Moajjem Hossain v. The Union Of India — Meghalaya High Court (2015-11-05)
• M/s Luitpar Builders & Developers Pvt Ltd v. State Of Meghalaya — Meghalaya High Court (2015-11-05)
• Shri Md Sirajul Islam Sarkar v. Shri Borhan Uddin Akond — Meghalaya High Court (2015-11-05)