T.N.VALLINAYAGAM (RETD.)
66 recorded High Court judgment(s) · 2012–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 66 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 24 |
| DISPOSED OF | 19 |
| CLOSED | 9 |
| ALLOWED | 8 |
| ORDERED IN TERMS OF DECREE OF COMPR | 2 |
| DISMISSED | 2 |
| WITHDRAWN DISMISSED | 1 |
| CLOSED AS WITHDRAWN | 1 |
Recent judgments
- A.ELUMALAI v. LAKSHMI MOSAIC TILES — Madras High Court (2026-03-14)
- A.ELUMALAI v. B.LOGANATHAN — Madras High Court (2026-03-14)
- S. SWATHI v. E. AADITYAA — Madras High Court (2026-03-14)
- A.ELUMALAI v. G.BALASUBRAMANIYAN — Madras High Court (2026-03-14)
- A.ELUMALAI v. G.BALASUBRAMANIYAN — Madras High Court (2026-03-14)
- P.SARAVANAN v. KUMAR — Madras High Court (2025-12-13)
- THE UNITED INDIA INSURANCE COMPANY LTD v. Shakila Banu — Madras High Court (2025-12-13)
- THE TAMILNADU STATE TRANSPORT CORPORATION LTD v. S. Selvi, — Madras High Court (2025-12-13)
- The Managing Director v. Maheswari — Madras High Court (2025-12-13)
- The Managing Director v. MADHU ALIAS MADHU JOHN — Madras High Court (2025-12-13)
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