T.N.VALLINAYAGAM(LOK-II)

44 recorded High Court judgment(s) · 2010–2018

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSURANCE COMPANY v. PRAMYUTH — Madras High Court (2018-04-25)
• UNITED INDIA INSURANCE COMPANY v. V. SARIKA — Madras High Court (2018-04-25)
• S.PUSHPA RAJU v. P.PREMNATH AND 9 OTHERS — Madras High Court (2018-04-23)
• NEW INDIA ASSURANCE CO. LTD. v. A.AMALRAJ — Madras High Court (2018-03-22)
• THE DIVISIONAL MANAGER v. SANTHI — Madras High Court (2018-02-08)
• RAJAKUMARI DAVID v. D.R.KUMAR — Madras High Court (2017-11-28)
• NEW INDIA ASSURANCE COMPANY v. C. CHANDRA — Madras High Court (2017-10-26)
• THE NEW INDIA ASSURANCE CO LTD v. SUDHA — Madras High Court (2017-09-21)
• C.JAGADEESAN v. V.GOVINDARAJ — Madras High Court (2017-09-21)
• THE DIVISIONAL MANAGER v. T.SIVAKUMAR — Madras High Court (2017-09-21)