LexT.N.VALLINAYAGAM(LOK-I)
28 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 25 |
| CLOSED | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- C.G.SUBRAMANIAN v. DIVYAKRISHNAN — Madras High Court (2018-09-11)
- TATA AIG GEN. INS. COM. LTD v. NAGARAJ — Madras High Court (2018-08-10)
- TATA AIG GEN. INS. COM. LTD v. P. GOPI — Madras High Court (2018-08-10)
- THE MANAGEMENT OF INDIAN v. THE PRESIDING OFFICER — Madras High Court (2018-08-09)
- METROPOLITAN TRANSPORT v. M.SELVAM — Madras High Court (2018-07-25)
- THE MANAGING DIRECTOR v. S.KARTHIK SENTHIL — Madras High Court (2018-07-25)
- M/S CHOLAMANDALAM MS GEN v. C. SATHYABAMA — Madras High Court (2018-06-22)
- R.SUYAM PRABHA v. THE PRINCIPAL GOVT LAW COLLEGE — Madras High Court (2018-03-28)
- The Management v. The Special Deputy — Madras High Court (2017-04-28)
- The Management, v. Thiru.D.Mani, — Madras High Court (2017-04-28)