T.MEENA KUMARI,VILAS V.AFZULPURKAR

179 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• B. Adinarayana Sasthry, v. Andhra Pradesh Grameena Vikas Bank, — Telangana High Court (2010-06-07)
• Rudraraju Ramalinga Raju v. The District Collector — Telangana High Court (2010-04-16)
• Rudraraju Ramalinga Raju v. The District Collector — Telangana High Court (2010-04-16)
• Rahatnagar Cooperative House Building Society Ltd. v. The Chief Commissioner Land Administration, — Telangana High Court (2010-01-29)
• Smt. Azamunnisa Begum, (died) per LRs v. A.P. Housing Board, Rep. by its Vice Chairman — Telangana High Court (2009-09-25)
• The Vice Chairman and Managing Director, v. Md.Naziruddin — Telangana High Court (2009-09-25)
• Mirza Nusrat Ali Baig (died) per LRs v. A.P.HOUSING BOARD REP.BY ITS — Telangana High Court (2009-09-25)
• Smt. Adusumilli Dhanalakshmi v. Sri V.Venkateswar Reddy — Telangana High Court (2009-09-25)
• The Vice Chairman and Managing Director, v. G.Venkateswarlu — Telangana High Court (2009-09-25)
• The Vice Chairman and Managing Director, v. D.Yadagiri, — Telangana High Court (2009-09-25)