T.MEENA KUMARI,S.ASHOK KUMAR

171 recorded High Court judgment(s) · 2005–2008

Courts

Disposal nature

Recent judgments

• SRINU RAVULA v. The Government of Andhra Pradesh, rep.by its — Telangana High Court (2008-09-19)
• G.Venkateshwarlu, v. Union of India, represented by the Secretary, — Telangana High Court (2008-08-14)
• The General Manager, Ordnance Factory Medak v. Sri S. Chandra S/o Sri S. Durgaiah — Telangana High Court (2008-06-10)
• B.Naga Prasad, v. The Chairman — Telangana High Court (2008-04-30)
• G. Krishnaiah v. The District collector ( TW ), Mahaboobnagar. — Telangana High Court (2008-04-30)
• A.Bhommaiah v. The Government of Andhra Pradesh, rep.by its Secretary — Telangana High Court (2008-04-30)
• M. Abdul Kalam Azad v. E. Siva Sankar, — Telangana High Court (2008-04-30)
• M.Amuda v. The Government of Andhra pradesh, rep.by its principal — Telangana High Court (2008-04-30)
• The Director of Treasuries and Accounts, M.J.Road v. J.Rajeswar Rao, — Telangana High Court (2008-04-28)
• B.Madhava Rao, v. The Government of Andhra Pradesh, rep by its Special Chief — Telangana High Court (2008-04-28)