LexT.MEENA KUMARI,S.ANANDA REDDY
210 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 210 |
Disposal nature
| DISMISSED | 103 |
| DISPOSED OF NO COSTS | 44 |
| DISMISSED NO COSTS | 31 |
| ALLOWED NO COSTS | 24 |
| PARTLY ALLOWED NO COSTS | 3 |
| CLOSED NO COSTS | 3 |
| ORDERED | 1 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- Dr. B. Anasuya W/o Sri Sridhar v. The Secretary Medical Council of India, — Telangana High Court (2005-09-09)
- K.RAMACHANDER v. SORKS MANAGER APSRTC K.NAGAR AND ORS. — Telangana High Court (2005-09-09)
- T. Ramamurthy v. The Nizam Sugars Ltd.,(Govt. Company of State of A.P) — Telangana High Court (2005-09-09)
- Chairman, Vishakapatnam Port Trust AND Disciplinary v. T.Ponnaiah Suri, S/o late T.V.Seshaiah, — Telangana High Court (2005-09-09)
- S.GANI BASHA AND ANR v. A.P.F.D.C. LTD HYD — Telangana High Court (2005-09-09)
- D.Venkateshwarlu, v. The State of A.P. rep.by its Secretary to Government, — Telangana High Court (2005-09-09)
- M.SREENIVAS REDDY PROFESSOR AND 14 OTHERS v. DR.V.KRISHNAMACHARY AND 32 OTHERS — Telangana High Court (2005-02-23)
- 9RESIDENT O.U. HYD AND ANOTHER. v. DR.V.KRISHNAM CHSARY AND 32 OTHERS. — Telangana High Court (2005-02-23)
- DR.V.KRISHNAMACHARI HYDERABAD v. V.C.OSMANIA UNIVERSITY AND 21 — Telangana High Court (2005-02-23)
- SRI VENKATESWARA UNIVERSITY/REGISTRAR v. DR.M.V.RAMKUMAR RATNAM AND 14 OTHERS — Telangana High Court (2005-02-23)