LexT.MEENA KUMARI,RAMESH RANGANATHAN
459 recorded High Court judgment(s) · 2006–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 459 |
Disposal nature
| DISMISSED NO COSTS | 148 |
| DISPOSED OF NO COSTS | 141 |
| DISMISSED | 49 |
| DISMISSED AS INFRUCTUOUS | 48 |
| ALLOWED NO COSTS | 30 |
| (unspecified) | 16 |
| WITHDRAWN | 12 |
| DISMISSED FOR DEFAULT | 11 |
Recent judgments
- D.Venkateshwar v. The Regional Transport Authority — Telangana High Court (2009-06-12)
- M/s. Circar Lakshmi Industries v. The Commercial Tax Officer — Telangana High Court (2009-01-30)
- M/s. Kanakamahalakshmi Rice AND Groundnut Oil Mill, v. The Commercial Tax Officer, — Telangana High Court (2008-11-14)
- M/s.K.Venkatapathi Raju v. The Commercial Tax Officer, — Telangana High Court (2008-11-13)
- M/s. Nitya Laboratores Limited, v. The Commercial Tax Officer — Telangana High Court (2008-11-13)
- T. Srihari v. The Nellore Municipal Corporation, — Telangana High Court (2008-11-13)
- M/s. Anus Laboratores Ltd., v. Assistant Commissioner (CT), — Telangana High Court (2008-11-13)
- Suresh Babu v. Deputy Transport Commissioner AND Secretary — Telangana High Court (2008-11-13)
- Srinivasa Construction Pvt. ltd. v. Government of Andhra Pradesh — Telangana High Court (2008-11-12)
- M/s. Salzgitter Hydraulics Pvt. Ltd., v. Government of Andhra Pradesh, — Telangana High Court (2008-11-12)