LexT.MEENA KUMARI,P.S.NARAYANA
70 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 70 |
Disposal nature
| DISMISSED | 26 |
| DISMISSED NO COSTS | 15 |
| DISMISSED AS INFRUCTUOUS | 12 |
| WITHDRAWN | 8 |
| DISMISSED FOR DEFAULT | 4 |
| ALLOWED NO COSTS | 3 |
| DISPOSED OF NO COSTS | 1 |
| (unspecified) | 1 |
Recent judgments
- Syed Mukhtar Ali, S/o.Sri Syed Mohsin Ali, 54 Years Service v. Legend Estates Pvt Ltd — Telangana High Court (2011-03-24)
- Syed Mukhtar Ali, S/o.Sri Syed Mohsin Ali, 54 Years Service v. Legend Estates Pvt Ltd — Telangana High Court (2011-03-24)
- Shyam Marketing v. M/s. Sri Harini Chit Funds Pvt.Ltd., — Telangana High Court (2010-07-12)
- Union Of india , Rep by its Secretary v. U.V.Nagaraju — Telangana High Court (2010-07-12)
- Chitapalli Saraswathi v. Donuri Narsi Reddy — Telangana High Court (2010-07-12)
- V.Dhanalakshmi v. R.Krishnaswamy — Telangana High Court (2010-07-09)
- T.S. Kohli v. B. Pramod Kumar Reddy — Telangana High Court (2010-07-07)
- Sri Proddaturi Lingaiah v. Sri Akula Yadaiah — Telangana High Court (2010-07-07)
- Bathini Peda Yelliah, v. Lakkaraju , Dantala Pandurangaiah, — Telangana High Court (2010-07-07)
- M/s.Sri Subramanyeswara Fertilisers v. M/s. E.I.D. Parry India Ltd., — Telangana High Court (2010-07-07)