T.MEENA KUMARI,NOOTY RAMAMOHANA RAO

399 recorded High Court judgment(s) · 2007–2010

Courts

Disposal nature

Recent judgments

• B L Transport, New No.46, (Old No.90) v. State of Andhra Pradesh, represented by its — Telangana High Court (2010-09-09)
• M/s.Neelima Constructions, West Maredipally v. The Commercial Tax officer, Maredipally circle — Telangana High Court (2010-06-11)
• M/s. G.D.S. Chemicals AND Fertilizers (P) Ltd. v. The Commercial Tax Officer, — Telangana High Court (2010-06-11)
• Sri.P.Udaya Bhaskara Reddy, Flat No.202,Golden Apts., v. The Commissioner of Income Tax (Appeals) -VI — Telangana High Court (2010-06-11)
• M/s. Confra Furn Systems Pvt. Ltd., v. The Joint Commissioner ( CT ) ( Legal ) — Telangana High Court (2010-06-11)
• M/s India Gypsum Limited, v. Commercial Tax Officer, — Telangana High Court (2010-06-10)
• Lakshmana Reddy v. The Deputy Transport Commissioner — Telangana High Court (2010-06-10)
• M/s. Sri Balaji Enterprises New Firm, v. Commercial Tax Officer, — Telangana High Court (2010-06-10)
• M/s. Sri Balaji Enterprises, Eluru Bazar, Guntur. v. Commercial Tax Officer, Eluru Bazar Circle, — Telangana High Court (2010-06-10)
• G. Raju v. The Deputy Transport Commissioner and Secretary, — Telangana High Court (2010-06-10)