T.MEENA KUMARI,L.NARASIMHA REDDY

54 recorded High Court judgment(s) · 2005–2010

Courts

Disposal nature

Recent judgments

• Ganapa Aruneswari v. D. Narasimha Reddy, — Telangana High Court (2010-04-16)
• A. Seshaiah, v. The Commandant, — Telangana High Court (2005-10-28)
• Syed Moosa ali Hashmi, v. The A.P. State Electricity Board, — Telangana High Court (2005-04-29)
• D.C.Gurrappa Naidu, v. Tirumala Tirupati devasthanam, Tirupathi, — Telangana High Court (2005-04-29)
• Sri T.P.Varghese, v. The Branch Manager, — Telangana High Court (2005-04-29)
• The Executive Engineer, Hyderabad, v. The Presiding Officer, — Telangana High Court (2005-04-28)
• Management of P.R.S.M. National Junior College, v. A. Ramesh — Telangana High Court (2005-04-27)
• Durgam Shyam Rao, v. The Regional Manager, — Telangana High Court (2005-04-27)
• N. Hari Babu S/o N. Ramarao v. the Additional Manager Manager/HR AND TA — Telangana High Court (2005-04-26)
• E.E. A.P.S.I.D.C.L. SANGAREDDY v. ATY UNDER PAYMENT OF WGS ACT AND 15 ORS — Telangana High Court (2005-04-26)