LexT.MEENA KUMARI,K.C.BHANU
250 recorded High Court judgment(s) · 2005–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 250 |
Disposal nature
| DISMISSED | 182 |
| CLOSED NO COSTS | 40 |
| DISPOSED OF NO COSTS | 10 |
| DISMISSED NO COSTS | 7 |
| (unspecified) | 7 |
| PARTLY ALLOWED NO COSTS | 1 |
| ALLOWED NO COSTS | 1 |
| ORDERED | 1 |
Recent judgments
- M/s Tirumala Re-Rerolling Private Limited, v. Commercial Tax Officer, — Telangana High Court (2009-08-12)
- Siddabhakthuni Nirmala Devi v. Siddabhakthuni Venkata Babu Rejendra Vara Prasad — Telangana High Court (2009-08-12)
- M/s.Tirumala Re-Rolling Private Limited, Ranigunj v. The Commercial TAx officer, Ranigunj Circle — Telangana High Court (2009-08-12)
- M/s.Tirumala Re-rerolling Private Limited, Ranigunj v. The Commercial Tax Officer, Ranigunj circle — Telangana High Court (2009-08-12)
- Madhu Sudhan Goud v. The State of A.P. Rep. by its Deputy Commissioner — Telangana High Court (2009-08-12)
- M/s. Tirumala Re-rolling Pvt. Ltd., v. Commercial Tax Officer, Ranigunj Circle, Secunderabad, — Telangana High Court (2009-08-12)
- Parvatam Rami Reddy, v. The Station House Officer, — Telangana High Court (2006-04-28)
- Ch.Subbayamma, v. The Station House Officer, Vanasthalipuram Police — Telangana High Court (2006-04-28)
- Munga Ammulu, v. The Superintendent of Police, — Telangana High Court (2006-04-28)
- P.Mallesh, v. The Station House Officer, Saidabad Police Station, — Telangana High Court (2006-04-28)