LexT.MEENA KUMARI,GOPALA KRISHNA TAMADA
110 recorded High Court judgment(s) · 2004–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 110 |
Disposal nature
| DISMISSED | 36 |
| DISMISSED FOR DEFAULT | 14 |
| DISMISSED NO COSTS | 13 |
| ALLOWED NO COSTS | 11 |
| WITHDRAWN | 11 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISPOSED OF NO COSTS | 7 |
| CLOSED NO COSTS | 4 |
Recent judgments
- Smt.Nagamma, W/o.Pentaiah v. Smt.Pendyala Narsamma — Telangana High Court (2010-09-02)
- K.G.K.Sastry, v. Union of India, — Telangana High Court (2010-09-02)
- Smt.Nagamma, W/o.Pentaiah v. Smt.Pendyala Narsamma — Telangana High Court (2010-09-02)
- Burma Syamala v. Mallavalli Chalapathi Rao, — Telangana High Court (2010-08-31)
- K. Chand Bhaniramji Jain v. M/s. Shanker Trading Company — Telangana High Court (2010-08-31)
- A.Lakshmamma W/o.late Laxman, v. The Commissioner AND Director of Agriculture, — Telangana High Court (2010-08-31)
- Mallavalli Chalapathi v. Burma Syamala — Telangana High Court (2010-08-31)
- K.Sreenath Reddy v. Sakinala Prabhakar — Telangana High Court (2010-08-24)
- M/s.ICIT Software Centre Ltd v. M/s.ICIT Software Centre Ltd — Telangana High Court (2010-08-24)
- A. Krishna Reddy, v. N. Raja, — Telangana High Court (2010-08-23)