T.MEENA KUMARI,G.V.SEETHAPATHY
190 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 189 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 86 |
| DISMISSED NO COSTS | 46 |
| DISPOSED OF NO COSTS | 20 |
| WITHDRAWN | 16 |
| ALLOWED NO COSTS | 9 |
| DISMISSED AS INFRUCTUOUS | 5 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- Chenchu Lakshmi v. The Government of Andhra Pradesh, — Telangana High Court (2010-10-20)
- Syed Sarvar v. Indian Bank, Circle Office — Telangana High Court (2010-10-20)
- The Commissioner, Tirupathi Municipality, v. The State of A.P., — Telangana High Court (2010-10-20)
- M/s. Raima Motors Pvt. Ltd., v. The Authorized Officer, Andhra Bank, — Telangana High Court (2010-10-20)
- K. Vinay Kumar, v. State of A.P., Rep. by its Principal Secretary to — Telangana High Court (2010-10-19)
- K.Vijaya Bhaskar Yadav v. The State of Andhra Pradesh — Telangana High Court (2010-10-08)
- M. Madhusudhan, v. The State of Andhra Pradesh, — Telangana High Court (2010-10-08)
- M/s.Sri Rajmatha Projects,Plot No.609,H.No.1-2-234/13/3 1 v. Andhra Bank, Masab Tank Branch,Hyderabad — Telangana High Court (2010-10-07)
- The State of Andhra Pradesh v. U. Srinivas Rao (HG269) — Telangana High Court (2010-10-07)
- B. Srinivasulu v. The Officer of C.D.A, — Telangana High Court (2010-10-07)
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