LexT.MEENA KUMARI,G.ROHINI
407 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 407 |
Disposal nature
| DISMISSED NO COSTS | 212 |
| DISPOSED OF NO COSTS | 87 |
| DISMISSED | 35 |
| WITHDRAWN | 27 |
| (unspecified) | 22 |
| ALLOWED NO COSTS | 10 |
| CLOSED NO COSTS | 7 |
| ORDERED | 4 |
Recent judgments
- The Agricultural Market Committee, v. Sri S A Saleem, The Income Tax Officer, — Telangana High Court (2010-04-19)
- Lalam Ramanamma , Rajani v. Silaparasetty Ramu — Telangana High Court (2010-04-19)
- T. Gangadhar, S/o. late Venkata Radha Ramana, v. The State of A.P., Smt Y Sri Lakshmi IAS,Secretary, — Telangana High Court (2010-03-03)
- M/s. Secunderabad Club, v. The Commerical Tax Officer — Telangana High Court (2008-09-18)
- M/s. Secunderabad Club, v. The Commerical Tax Officer — Telangana High Court (2008-09-18)
- M/s.Yeluru Mohan Reddy, v. The Commercial Tax Officer-III, — Telangana High Court (2008-09-18)
- M/s. Yeluru Mohan Reddy v. The Commercial Tax Officer-III — Telangana High Court (2008-09-18)
- M/s.Alumeco India Extrusion Limited,(formerly pennar v. The Commercial Tax officer, Begumpet — Telangana High Court (2008-04-11)
- M/s. Alumeco India Extrusion Limited, v. Commercial Tax Officer, — Telangana High Court (2008-04-11)
- M/s. Alumeco India Extrusion Limited, v. Commercial Tax Officer, — Telangana High Court (2008-04-11)