LexT.MEENA KUMARI,G.CHANDRAIAH
869 recorded High Court judgment(s) · 2004–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 869 |
Disposal nature
| DISMISSED | 390 |
| DISMISSED NO COSTS | 248 |
| ALLOWED NO COSTS | 69 |
| DISPOSED OF NO COSTS | 40 |
| WITHDRAWN | 37 |
| CLOSED NO COSTS | 21 |
| (unspecified) | 21 |
| DISMISSED AS INFRUCTUOUS | 17 |
Recent judgments
- Arshia Tazeen, v. The Government of Andhra Pradesh, — Telangana High Court (2010-06-11)
- P.KISTA REDDY , S/o. RANGA REDDY, v. The District Educational Officer, — Telangana High Court (2010-06-11)
- T.Vijaya Kumar, v. The Government of Andhra Pradesh rep., by its Secretary, — Telangana High Court (2010-04-19)
- N.Jayakumara Rao v. Government of Andhra Pradesh Rep.by its Principal — Telangana High Court (2010-03-26)
- M/s. Obulapuram Mining Company Pvt. Ltd. v. The Government of Andhra Pradesh, — Telangana High Court (2010-02-26)
- M/s. Anantapur Mining Corporation, Bellary, v. The Government of Andhra Pradesh, — Telangana High Court (2010-02-26)
- Smt. K.C.Lakshmi v. The Government. of Andhra Pradesh, rep. by its — Telangana High Court (2010-02-18)
- E. Nagaveni v. The Secretary, Tobacco Board, — Telangana High Court (2010-02-18)
- Soma Narsaiah v. The Government of Andhra Pradesh, rep.by its Secretary — Telangana High Court (2010-02-18)
- C.S. Rao, v. Government of Andhra Pradesh, — Telangana High Court (2010-02-18)