LexT.MEENA KUMARI,C.V.NAGARJUNA REDDY
287 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 287 |
Disposal nature
| DISMISSED | 70 |
| DISMISSED NO COSTS | 66 |
| DISPOSED OF NO COSTS | 54 |
| WITHDRAWN | 29 |
| DISMISSED AS INFRUCTUOUS | 25 |
| ALLOWED NO COSTS | 22 |
| CLOSED NO COSTS | 10 |
| ORDERED | 3 |
Recent judgments
- Sri Satish Kumar Aggarwal, v. Government of Andhra Pradesh, — Telangana High Court (2013-03-06)
- Syed Abdul Sattar Latheefi v. Syed Khader Basha Quadri, — Telangana High Court (2010-06-25)
- M/S ANNAPURNA ASSOCIATES PVT. LTLD HYD v. CHAIRMAN AP HOUSING BOARD HYD AND 2 — Telangana High Court (2010-06-25)
- M/s.Quality Care India Ltd., v. A.P.Housing Board — Telangana High Court (2010-06-25)
- P.Kata Rao, v. Ms Renu Challu, Managing Director, — Telangana High Court (2010-06-25)
- G Anjaneyulu v. Dr C V S K Sharma IAS — Telangana High Court (2010-06-25)
- L.Surya Narayana, v. The Superintendent of Police — Telangana High Court (2010-04-20)
- The Chollangipeta Grampanchayat v. The Government of Anndhra Pradesh — Telangana High Court (2010-04-20)
- The Mandal Parishad v. The Government of Andhra Pradesh — Telangana High Court (2010-04-20)
- Kishore Kumar, v. The Greater Hyderabad Muncipal Corporation, — Telangana High Court (2009-10-09)