T.MEENA KUMARI,B.CHANDRA KUMAR

37 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• K.S.Pushpavathi v. The Govt. of A.P. — Telangana High Court (2010-08-30)
• P. Suresh v. Smt Nagalaxmi — Telangana High Court (2010-08-30)
• K.Peddiraju v. The Dy General Manager (Personnel). — Telangana High Court (2010-08-30)
• K.Chandrakanth, v. Andhra Pradesh Adminstrative Tribunal, — Telangana High Court (2010-08-30)
• SRI.B.S.PURUSHOTHAM, v. Union of India, — Telangana High Court (2010-08-30)
• The Reginoal Director, v. D.Rama Rao, — Telangana High Court (2010-08-30)
• R.Bhadraiah, S/o R.RamaSwamy, v. Govt. of A.P., rep by Secretary, — Telangana High Court (2010-08-30)
• Korada Sanyasi Rao v. The Government of Andhra Pradesh, represented by the — Telangana High Court (2009-11-27)
• M/s. Cavinkare Private Limited, v. The Assistant Commissioner (CT) LTU — Telangana High Court (2009-05-06)
• Kochiri Mariyamma, v. The Director General AND Inspector General of Police, — Telangana High Court (2009-05-06)