LexT.MEENA KUMARI
1,230 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1227 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISMISSED | 549 |
| DISPOSED OF NO COSTS | 176 |
| DISMISSED AS INFRUCTUOUS | 139 |
| DISMISSED FOR DEFAULT | 95 |
| ALLOWED NO COSTS | 91 |
| WITHDRAWN | 67 |
| DISMISSED NO COSTS | 46 |
| CLOSED NO COSTS | 26 |
Recent judgments
- Md. Usha Rani v. Dirisala Karam Chand — Telangana High Court (2011-08-05)
- Adisheshu Modern Rice Mill, v. Andhra pradesh Electricity Regulatory Commission — Telangana High Court (2011-07-29)
- S AND S Constructions v. Mr. P. Vijaya Kumar — Telangana High Court (2010-12-24)
- Mr. Meka Vijaya Sai v. Sri M. Visweswara Rao — Telangana High Court (2010-12-24)
- A.P. Manik Patel, v. M/s. Bhatyanagar Construction Company — Telangana High Court (2010-10-21)
- Sharada Sanghi v. Smt. Asha Agarwal — Telangana High Court (2010-10-21)
- M/s.South India Corporation [Agencies] Ltd v. Dundoo Sirish — Telangana High Court (2010-10-21)
- M/s. Super Build India Private Limited, v. M/s. Vensar Constructions Company Limited, — Telangana High Court (2010-10-08)
- Gulab Chand Shah v. Vallamdas Dhananjaya Kumar — Telangana High Court (2010-10-08)
- B.Indrasen Reddy v. B.Rama Krishna Reddy — Telangana High Court (2010-10-08)