LexT.MATHIVANAN, V. RAMASUBRAMANIAN
345 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 345 |
Disposal nature
| DISMISSED | 199 |
| ALLOWED | 66 |
| DISPOSED OF | 44 |
| CLOSED | 12 |
| PARTLY ALLOWED | 10 |
| DISMISSED AS WITHDRAWAL | 8 |
| ORDERED | 3 |
| MODIFIED | 1 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. M/S.RAMANIYAM HOMES P. LTD — Madras High Court (2016-04-22)
- THE COMMISSIONER OF v. NEYVELI LIGNITE CORPORATION — Madras High Court (2016-04-12)
- T.Rajkumar v. Union of India — Madras High Court (2016-04-12)
- Nokia India Sales Pvt. Ltd., v. Assistant Commissioner (CT) — Madras High Court (2016-04-12)
- THE LAND ACQUISITION OFFICER v. V.R.ANNAMALAI (DIED) — Madras High Court (2016-04-12)
- THE SPECIAL TAHSILDAR (LA) v. N.PONNUSAMY — Madras High Court (2016-04-07)
- M/S.M.AMURTHAM PETROLEUM v. THE ADDITIONAL DEPUTY — Madras High Court (2016-04-07)
- HOTEL NAGAS PVT LTD v. THE COMMISSIONER OF INCOME — Madras High Court (2016-04-07)
- S.DURAISAMY v. N.SENDAMARAI — Madras High Court (2016-04-07)
- THE L.A. OFFICER, v. P.S.KRISHNARAJ — Madras High Court (2016-03-28)