T.MATHIVANAN, S. RAJESWARAN

471 recorded High Court judgment(s) · 2013–2014

Courts

Madras High Court

471

CLOSED	258
ALLOWED	129
DISMISSED AS WITHDRAWAL	31
DISMISSED	23
DISPOSED OF	14
ORDERED	8
DISMISSED FOR NON-PROSECUTION	3
WITHDRAWN DISMISSED	3

NEELAMEGAM v. THE STATE REP BY — Madras High Court (2014-10-27)
RAMALINGAM v. THE INSPECTOR OF POLICE — Madras High Court (2014-10-17)
VAIKO v. THE STATE OF TAMIL NADU — Madras High Court (2014-10-13)
PAPPATHI @ FATHIMA BEEVI v. THE INPECTOR OF POLICE — Madras High Court (2014-10-10)
V.VIJAYAKANTH v. THE SUB INSPECTOR OF POLICE — Madras High Court (2014-10-09)
C.THIRUMURUAN v. STATE REP BY ITS — Madras High Court (2014-10-09)
SHANTHI KAMALASEKARAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-10-09)
BAS @ BASKARAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-08-30)
K.S.SAROJA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-08-30)
VELLAIAMMAL v. THE ADDITIONAL SECRETARY — Madras High Court (2013-08-30)