T.MATHIVANAN, M. JAICHANDREN

409 recorded High Court judgment(s) · 2015–2017

Courts

Madras High Court

409

ALLOWED	220
CLOSED	80
DISMISSED	69
DISMISSED AS INFRUCTUOUS	18
DISMISSED AS WITHDRAWAL	11
ORDERED	3
DISMISSED FOR NON-PROSECUTION	3
DISPOSED OF	3

MADURI, AGED 55 YEARS, v. THE SECRETARY TO GOVT., — Madras High Court (2017-02-17)
V.BALU, AGED 53 YEARS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-02-17)
M.R.ELAVARASAN, AGED 31 YEARS, v. THE COMMISSIONER OF POLICE — Madras High Court (2017-02-16)
MRS.V.PREETHA (ADVOCATE) v. DIRECTOR GENERAL OF POLICE — Madras High Court (2017-02-16)
V.RAVICHANDRAN (M/51 YRS) v. INSPECTOR OF POLICE — Madras High Court (2017-02-16)
RAVIYA BEEVI, AGED 68 YEARS v. THE SECRETARY TO GOVT., — Madras High Court (2017-02-15)
KALAIVANAN, M/A 54 v. THE SECRETARY TO GOVT., — Madras High Court (2017-02-15)
S.K.MANI, M/A (65 YEARS) v. STATE OF TAMIL NADU REP. BY — Madras High Court (2017-02-15)
DILIP KUMAR v. THE STATE REPRESENTED BY — Madras High Court (2017-02-15)
PREMA, AGED 36 YEARS v. THE SECRETARY TO GOVT., — Madras High Court (2017-02-15)