LexT.MATHIVANAN, A. SELVAM
224 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 224 |
Disposal nature
| ALLOWED | 93 |
| DISMISSED | 85 |
| WITHDRAWN DISMISSED | 36 |
| DISMISSED FOR DEFAULT | 6 |
| DISPOSED OF | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- M/S.MADRAS FERTILIZERS v. M/S.PROSPECTS SHIPPING PVT — Madras High Court (2016-06-21)
- STATE OF TAMIL NADU v. T. DHANRAJU — Madras High Court (2016-06-21)
- THE REGISTRAR OF COOPERATIVE v. A.VASANTHI, — Madras High Court (2016-06-06)
- UNION OF INDIA v. K.K.NAYAGAM — Madras High Court (2016-06-06)
- CHANDRU @ GILBERT v. THE INSPECTOR OF POLICE — Madras High Court (2015-04-01)
- MANIMEGALAI v. THE SECRETARY TO GOVT — Madras High Court (2015-03-31)
- N.ABIRAMI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-03-31)
- NAGAMANI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-03-31)
- MANJULA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-03-31)
- THANGAPALAM v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-03-31)