T.MATHIVANAN

1,234 recorded High Court judgment(s) · 2010–2017

Courts

Madras High Court

1234

ALLOWED	367
DISPOSED OF	293
DISMISSED	240
DISMISSED AS WITHDRAWAL	59
WITHDRAWN DISMISSED	58
DISMISSED FOR NON-PROSECUTION	44
ORDERED	36
DELAY CONDONED	33

DR.P.MURUGESA BOOPATHI v. THE INSPECTOR OF POLICE — Madras High Court (2017-05-25)
UTTAM CHAND BOHRA, v. STATE BY — Madras High Court (2017-05-25)
THE PUBLIC PROSECUTOR v. JEEVA VELU — Madras High Court (2017-05-24)
D.RAJASEKAR v. STATE REP BY — Madras High Court (2017-05-24)
AYYAMUTHU v. THE STATE REP BY — Madras High Court (2017-05-24)
K.VELUSAMY, AGED 55 YEARS, v. STATE BY — Madras High Court (2017-05-24)
J.SHANTHI, AGED 50 YEARS, v. THE STATE REP. BY — Madras High Court (2017-05-22)
V.PRABAKAR v. THE INSPECTOR OF POLICE — Madras High Court (2017-05-15)
SHRI K.S.S.V.P.MURTHY RAJU v. THE INSPECTOR OF POLICE — Madras High Court (2017-05-15)
S.MURALI MOHAN, (A-7), v. STATE BY, — Madras High Court (2017-05-15)