T MALLIKARJUNA RAO

3,271 recorded High Court judgment(s) · 2022–2026

Courts

Andhra Pradesh High Court

3271

M BHAGYARAJ, CHITTOOR DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2026-01-06)
KONUKU PRADEEP REDDY, EAST GODAVARI DT., v. THE STATE OF ANDHRA PRADESH, REP PP., — Andhra Pradesh High Court (2026-01-06)
Jasthi Srikanth v. State of Andhra Pradesh And 3 Others — Andhra Pradesh High Court (2026-01-06)
Jasthi Srikanth v. State of Andhra Pradesh — Andhra Pradesh High Court (2026-01-06)
SMT.A.ANASUYA v. THE STATE OF AP — Andhra Pradesh High Court (2026-01-06)
Jasthi Srikanth, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2026-01-06)
MOKARA VENKATA RAO, VISAKHAPANTAM., v. SMT. MOKARA VARA LAKSHMI, VISAKAPATNAM & ANR, REP PP., — Andhra Pradesh High Court (2026-01-05)
Chunduri Subbarao, v. The Satate of Andhra Pradesh, — Andhra Pradesh High Court (2026-01-05)
MOVVALA VEKATA SRINIVASA RAO, GUNTUR DIST. v. THE STATE OF A.P., REP. BY P.P. & ANOTHER — Andhra Pradesh High Court (2026-01-04)
KARLAPUDI BABU PRAKASAM v. THE STATE OF A.P., & 3 OTHERS — Andhra Pradesh High Court (2026-01-01)