LexT.MADHAVI DEVI,UJJAL BHUYAN
228 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 228 |
Disposal nature
| DISPOSED OF NO COSTS | 96 |
| ALLOWED NO COSTS | 78 |
| WITHDRAWN | 26 |
| DISMISSED | 17 |
| DISMISSED NO COSTS | 5 |
| DISMISSED WITH COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| CLOSED NO COSTS | 1 |
Recent judgments
- M/s Allied Aluminum v. Assistant Commissioner (ST) — Telangana High Court (2022-07-05)
- M/s. Khazana Jewellery Private Limited v. Assistant Commissioner (CT) Audit — Telangana High Court (2022-07-05)
- M/sKamala Ginning And Oil Industries Ltd., v. Assistant Commissioner (CT) LTU — Telangana High Court (2022-07-05)
- M/sKamala Ginning And Oil Industries Ltd. v. Assistant Commissioner (CT) LTU — Telangana High Court (2022-07-05)
- M/s.PVV Infra Limited v. The Commercial Tax Officer and another — Telangana High Court (2022-07-05)
- M/s Thackers Hotels and Facilities Private Limited v. The Assistant Commissioner (ST) and 4 others — Telangana High Court (2022-07-05)
- M/s. Sanghi Jewellers Private Limited v. Joint Commissioner ST — Telangana High Court (2022-07-05)
- M/s.Rahul Trading Company v. The Deputy Commissioner (CT) and 2 Others — Telangana High Court (2022-07-05)
- M/s. Blue Star Engineering and Electronics Ltd v. Deputy Commercial Tax Officer — Telangana High Court (2022-07-05)
- M/s. Venu Industries v. Deputy Commercial Tax Officer (FAC) and 2 Others — Telangana High Court (2022-07-05)