T.MADHAVI DEVI

8,515 recorded High Court judgment(s) · 2021–2026

Courts

Telangana High Court

8515

DISPOSED OF NO COSTS	4391
CLOSED NO COSTS	1258
ALLOWED NO COSTS	793
DISMISSED	590
WITHDRAWN	545
DISMISSED AS INFRUCTUOUS	295
DISMISSED AS NON PROSECUTION	182
PARTLY ALLOWED NO COSTS	117

J. Rajitha v. The State of Telangana and 4 others — Telangana High Court (2026-05-21)
Dr Balne Poornima Rajya Lakshmi, v. The State of Telangana, — Telangana High Court (2026-05-21)
Juttu Sanjeev v. State of Telangana, Through Prohibition and Excise station Kondapur, — Telangana High Court (2026-05-21)
Khambham Vamshee Dileep alias Vamshi v. The State of Telangana — Telangana High Court (2026-05-21)
Sri Karam Venkateswara Reddy v. The State of Telangana — Telangana High Court (2026-05-21)
P. Gangadhar v. The State of Telangana, — Telangana High Court (2026-05-21)
Hemanth Kumar Srivastava v. The State of Telangana — Telangana High Court (2026-05-21)
Syed Rahmatullah v. State of Telangana — Telangana High Court (2026-05-21)
Pokala Koteswara Rao v. The State of Telangana — Telangana High Court (2026-05-21)
Mothukupalli Lingareddy v. The State of Telangana, — Telangana High Court (2026-05-21)