T.M.NADAF

164 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M V RUDRAMURTHY v. JABEEULLA — Karnataka High Court (2026-06-01)
• NEELAKANTHA PRASAD. S v. THE MANAGER — Karnataka High Court (2026-06-01)
• JAGADISH H G v. MANJUNATHA KUMAR K B — Karnataka High Court (2026-06-01)
• MRS. CHANDRAMATHI. H. S. v. MR. BASAVALINGAPPA — Karnataka High Court (2026-06-01)
• SMT MANJULA B v. SRI DHANANJAYA — Karnataka High Court (2026-06-01)
• SRI. S.R JAYA NAIK v. RELIANCE GENERAL INSURANCE CO. LTD — Karnataka High Court (2026-06-01)
• THE CLAIM MANAGER v. ERAMMA — Karnataka High Court (2026-04-30)
• THE MANAGER v. DEVARAJEGOWDA — Karnataka High Court (2026-03-27)
• The National Insurance Company Ltd., v. SRI DODDAYYA — Karnataka High Court (2026-03-27)
• M/S. ROYAL SUNDARAM GENERAL INSURANCE COMPANY LTD., v. SRI. MUNIYAPPA — Karnataka High Court (2026-03-27)