T. KRISHNAVALLI (RETD.) , . S. VIMALA

577 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE SETTLEMENT OFFICER, v. M/S.RAHMATHULA SHA MOSQUE — Madras High Court (2018-08-23)
• HARI PRASAD MALGAM S/O PEETAM v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-04-28)
• N. MOHAN v. R. MADHU — Madras High Court (2018-04-24)
• THE NEW INDIA ASSURANCE v. MINOR DAPHNE, C.CHRISTINA, — Madras High Court (2018-04-24)
• THE ASSISTANT COMMISSIONER v. SANKARANARAYANAN, — Madras High Court (2018-04-24)
• THE NEW INDIA ASSURANCE v. DEVASAHAYAM — Madras High Court (2018-04-24)
• MUNIYAPPAN v. THE INSPECTOR OF POLICE — Madras High Court (2018-04-24)
• T.LAKSHMI, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-03-28)
• KAVIARASAN v. STATE OF TAMIL NADU — Madras High Court (2018-03-28)
• SARANYA @ MUTHULAKSHMI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-03-28)