LexT. KRISHNAVALLI (RETD.) , M.V. MURALIDARAN
34 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| DISPOSED OF | 17 |
| ALLOWED | 13 |
| DISMISSED | 2 |
| ORDERED | 1 |
| CLOSED | 1 |
Recent judgments
- DR.I.ISMAIL, v. M.S.S. WAKF BOARD COLLEGE, — Madras High Court (2018-08-24)
- P.SEENI NAICKER v. THE DISTRICT COLLECTOR — Madras High Court (2018-07-30)
- P.R.NAGARAJAN, v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-06-27)
- S.RENUKA, v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-06-27)
- V.RAJU, S/O.N.VAITHIYANATHAN, v. THE TAMIL NADU STATE LEVEL — Madras High Court (2018-06-27)
- T.CHANDRASEKARAN, v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-06-27)
- J.VIMALA v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-06-27)
- N.RENGARAJAN v. THE TAMILNADU STATE LEVEL — Madras High Court (2018-06-27)
- VIJAYAKUMARI, v. THE TAMIL NADU STATE LEVEL — Madras High Court (2018-06-27)
- S.MUTHURAJ v. INDIA EVANGELICAL LUTHERAN — Madras High Court (2018-06-05)