T. KRISHNAVALLI (RETD.)
2,672 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2672 |
Disposal nature
| ALLOWED | 901 |
| ORDERED | 579 |
| DISMISSED | 287 |
| PARTLY ALLOWED | 214 |
| WITHDRAWN DISMISSED | 175 |
| DISPOSED OF | 170 |
| MODIFIED | 137 |
| DISMISSED AS INFRUCTUOUS | 81 |
Recent judgments
- Rajiv v. The Inspector of Police — Madras High Court (2021-09-27)
- I.Thamas Sebasthiyar v. The Inpsector of Police — Madras High Court (2021-09-27)
- Adaikkalam v. The Inspector of Police — Madras High Court (2021-09-27)
- Ramalakshmi v. The Sub Inspector of Police — Madras High Court (2021-09-27)
- Arikrishnan v. The Revenue Divisional Officer — Madras High Court (2021-09-27)
- Karuppaiah v. The Inspector of Police — Madras High Court (2021-09-27)
- Muthaiah v. The Inspector of Police — Madras High Court (2021-09-27)
- Kalugu@Maruthuraj v. The Inspector of Police — Madras High Court (2021-09-27)
- Karthic v. P.Hema — Madras High Court (2021-09-27)
- S.Subash v. The Inpsector of Police — Madras High Court (2021-09-27)
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