T.H.B. CHALAPATHI

10,616 recorded High Court judgment(s) · 2011–2017

Courts

Disposal nature

Recent judgments

• NIRMALJIT SINGH v. BALWANT SINGH HAYER AND ORS — Punjab & Haryana High Court (2017-10-13)
• LUDHIANA IMPROVEMENT TRUST v. J.S. CHUGH AND ANR — Punjab & Haryana High Court (2017-10-13)
• M/S ROYAL ELECTRICAL SYSTEMS PVT LTD v. M/S VINEET ENTERPRISES AND ANR — Punjab & Haryana High Court (2017-10-13)
• BALWINDER KAUR v. GURDIP KAUR AND ORS. — Punjab & Haryana High Court (2017-10-13)
• NEHA @ RAVI v. SONIA MAHANT AND ANOTHER — Punjab & Haryana High Court (2017-10-13)
• TEHAL SINGH v. PARAMJIT KAUR AND ORS. — Punjab & Haryana High Court (2017-10-12)
• SANJAY KUMAR JHAMB v. VIDHYA SAGAR KAKAR & ORS — Punjab & Haryana High Court (2017-10-12)
• AVTAR SINGH AND ORS. v. PARAMATMA SINGH — Punjab & Haryana High Court (2017-10-12)
• RAJ KUMAR v. SIMMI AND ORS. — Punjab & Haryana High Court (2017-10-12)
• HANIF AND OTHERS v. HANIFA AND OTHERS — Punjab & Haryana High Court (2017-10-12)