T.G. SHIVASHANKARE GOWDA

925 recorded High Court judgment(s) · 2019–2025

Courts

Karnataka High Court

925

Partly Allowed	551
ALLOWED	135
DISMISSED	132
ALLOWED AND REMANDED	59
Dismissed for Non-Prosecution	20
DISPOSED	18
Abated	8
Dismissal for Non Compliance of Office Objections	2

SMT RANGAMMA v. SMT J B SUDHA RAO — Karnataka High Court (2025-01-30)
SMT CHANNAMMA v. SMT NINGAMMA — Karnataka High Court (2025-01-30)
SMT SEETHAMMA v. SRI ASHWATH REDDY — Karnataka High Court (2025-01-29)
SRI MUNINARASAPPA v. NARASIMHAIAH — Karnataka High Court (2025-01-29)
CHIKKACHOWDAIAH S/O POSE HUTCHAIAH v. G C PUTTASWAMY — Karnataka High Court (2025-01-28)
S C VEERABHADRAPPA v. M MANGILALJAIN — Karnataka High Court (2025-01-28)
K PILLAPPA v. RADHAMMA — Karnataka High Court (2025-01-28)
SMT. SANNAMMA v. SMT. JAYAMMA — Karnataka High Court (2025-01-28)
H M BASAVARAJAIAH v. H M RUDRAIAH — Karnataka High Court (2025-01-28)
P.R. THIPPESWAMY v. D.M. HIRANYAKSHAPPA — Karnataka High Court (2025-01-28)