LexT.CH.SURYA RAO,M.H.S. ANSARI
286 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 286 |
Disposal nature
| DISPOSED OF NO COSTS | 162 |
| DISMISSED NO COSTS | 64 |
| ALLOWED NO COSTS | 22 |
| WITHDRAWN | 13 |
| DISMISSED | 13 |
| CLOSED NO COSTS | 6 |
| DISMISSED FOR DEFAULT | 3 |
| (unspecified) | 3 |
Recent judgments
- M/s.Social Computers, v. Assistant Commissioner (CT)(Int) NO.II, — Telangana High Court (2005-03-28)
- M/s.Social Computers, 4/7, Brodipet, v. Assistant Commissioner (CT)(Int)No.II, — Telangana High Court (2005-03-28)
- M/s. Maharshi Commerce Limited, v. The Deputy Commercial Tax Officer, — Telangana High Court (2005-03-17)
- M/s. Maharshi Commerce Limited, v. The Deputy Commercial Tax Officer, — Telangana High Court (2005-03-17)
- M/s.Vijaya Silk House Limited, (Varanasi), v. Commercial Tax officer, — Telangana High Court (2005-03-17)
- M/s.Maharshi Commerce limited, formerly known as v. The Deputy Commercial Tax Officer, — Telangana High Court (2005-03-17)
- M/s.Vijaya Silk House Limited, (Surat), v. Commercial Tax officer, — Telangana High Court (2005-03-17)
- K. Madhavaiah v. The Regional Transport Officer, — Telangana High Court (2005-03-17)
- Sri Bhaskara Contractors Company Ltd., v. The Additional Commissioner (CT) — Telangana High Court (2005-03-17)
- M/s.Vyjayanthi Movies, v. The Commercial Tax officer, — Telangana High Court (2005-03-17)