T.CH.SURYA RAO,G.CHANDRAIAH
155 recorded High Court judgment(s) · 2006–2007
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| Telangana High Court | 155 |
Disposal nature
| ALLOWED NO COSTS | 49 |
| DISMISSED NO COSTS | 26 |
| DISPOSED OF NO COSTS | 25 |
| DISMISSED | 24 |
| ALLOWED REMAND NO COSTS | 10 |
| DISMISSED FOR DEFAULT | 6 |
| WITHDRAWN | 5 |
| DISMISSED WITH COSTS | 4 |
Recent judgments
- M.satyanarayana v. Viswanat kakar(died) per LRs — Telangana High Court (2007-10-08)
- Smt. Khaja Bee v. M/s Vindhya Developers and Builders — Telangana High Court (2007-09-14)
- Mohammad Vajahath Hussain , Fasi v. The Specuak Court under A.P.Land Grabbing (Prohibition) Act, — Telangana High Court (2007-08-29)
- G. Indira v. The Special Court under A.P. Land Grabbing — Telangana High Court (2007-08-29)
- Munshi Abdul Aziz, v. Tripuraneni Sudha — Telangana High Court (2007-08-29)
- L.Purnachandra Rao v. The Registrar — Telangana High Court (2007-08-08)
- Neeli Venkateshwarlu v. The Registrar — Telangana High Court (2007-08-08)
- K.Subba Rao v. The Register Special Court, — Telangana High Court (2007-08-08)
- K.VENKATESWARLU VIJAYAWADA AND 19 v. REGISTRAR HYD AND 1 — Telangana High Court (2007-08-08)
- P.Mohan, v. Special Court Under A.P.Land Grabbing (Prohibition)Act, — Telangana High Court (2007-07-04)
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